Aleem vs State Of U.P.
2018 Latest Caselaw 381 ALL

Citation : 2018 Latest Caselaw 381 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Aleem vs State Of U.P. on 4 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2740 of 2017
 

 
Appellant :- Aleem
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shakeel Ahmad Azmi,Nazrul Islam Jafri
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Ref: Cr. Misc. Bail Application No. 181098 of 2017.

Bail granted.

For order see order of date passed on Cr. Misc. Bail Application No. 150336 of 2017 in connected Cr. Appeal No. 2318 of 2017, Hashim and another Vs. State of U.P.

Order Date :- 4.5.2018

Gss

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