Santoshi And Another vs The Addl. Collector/ D.D.C. And 3 ...
2018 Latest Caselaw 379 ALL

Citation : 2018 Latest Caselaw 379 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Santoshi And Another vs The Addl. Collector/ D.D.C. And 3 ... on 4 May, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 27382 of 2013
 

 
Petitioner :- Santoshi And Another
 
Respondent :- The Addl. Collector/ D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Prabhakar Dubey
 
Counsel for Respondent :- C.S.C.,Brajesh Shukla,G.S. Yadav
 

 
Hon'ble Saral Srivastava,J.

The learned counsel for the petitioners is granted three weeks further time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 4.5.2018

Israr

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