Hariom Mishra vs State Of U.P. Thru ...
2018 Latest Caselaw 378 ALL

Citation : 2018 Latest Caselaw 378 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Hariom Mishra vs State Of U.P. Thru ... on 4 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12278 of 2017
 
Petitioner :- Hariom Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Nandita Bharti,Manish Kumar
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Shivam Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list as Sri Manish Kumar, learned counsel for the petitioner is reported to be out of station.

Order Date :- 4.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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