Ram Khelawan And Ors. vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 376 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12656 of 2018
 
Petitioner :- Ram Khelawan And Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Edu. Deptt. & Ors.
 
Counsel for Petitioner :- Alok Kr. Misra
 
Counsel for Respondent :- C.S.C.,Dilip Mishra,Ghaus Beg,Lalji Yadav,M.M. Asthana,Prafulla Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Alok Kumar Misra, learned counsel for the petitioners.

Notices for opposite party Nos.1 & 2 have been accepted by the office of the learned Chief Standing Counsel, whereas notices for opposite party Nos.3 & 4 have been accepted by Sri Ghaus Beg, learned counsel.

Learned Standing Counsel as well as learned counsel appearing for the opposite party Nos.3 & 4 pray for and are granted two weeks' time to file their respective counter affidavits.

List and connect with Writ Petition No.11375 (S/S) of 2018 on 7th May, 2018 as fresh.

The petitioners of this writ petition shall be granted the benefit of order dated 19.04.2018 passed in connected Writ Petition No.11375 (S/S) of 2018.

Order Date :- 4.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]