Shanti Swaroop Shukla And Anr. vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 373 ALL

Citation : 2018 Latest Caselaw 373 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Shanti Swaroop Shukla And Anr. vs State Of U.P. Thru. Prin. Secy. ... on 4 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12786 of 2018
 
Petitioner :- Shanti Swaroop Shukla And Anr.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Nagar Vikas & Ors.
 
Counsel for Petitioner :- M. Waris Farooqui,Mohammad Ishtiyaq
 
Counsel for Respondent :- C.S.C.,Rajiv Raman Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Mohd. Waris Farooqui, learned counsel for the petitioners.

Notices for opposite party Nos.1 to 5 have been accepted by the office of the learned Chief Standing Counsel, whereas notices for opposite party Nos.6 & 7 have been accepted by Sri Rajiv Ranjan Srivastava, learned counsel.

List this case on 14.05.2018 as fresh to enable the learned counsel for the opposite parties to seek complete instructions in the matter.

Order Date :- 4.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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Shanti Swaroop Shukla And Anr. vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 373 ALL

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Shanti Swaroop Shukla And Anr. vs State Of U.P. Thru. Prin. Secy. ...2018 Latest Caselaw 373 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Shanti Swaroop Shukla And Anr. vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 373 ALL