Pawan Kumar vs M.D. U.P. State Road Transport ...
2018 Latest Caselaw 369 ALL

Citation : 2018 Latest Caselaw 369 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Pawan Kumar vs M.D. U.P. State Road Transport ... on 4 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9334 of 2018
 
Petitioner :- Pawan Kumar
 
Respondent :- M.D. U.P. State Road Transport Corporation Lucknow & Others
 
Counsel for Petitioner :- Rajendra Nath,Parijat Singh
 
Counsel for Respondent :- Ambika Prasad
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list as Sri Rajendra Nath, learned counsel for the petitioner is reported to be out of station.

Order Date :- 4.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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