Balbhadra vs A.D.C. & Others
2018 Latest Caselaw 368 ALL

Citation : 2018 Latest Caselaw 368 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Balbhadra vs A.D.C. & Others on 4 May, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 3572 of 1981
 

 
Petitioner :- Balbhadra
 
Respondent :- A.D.C. & Others
 
Counsel for Petitioner :- Ashok Bhushan
 
Counsel for Respondent :- N. Lal
 

 
Hon'ble Saral Srivastava,J.

Issue notice to the petitioner to engage another counsel as learned counsel for the petitioner has been elevated to the Bench.

Order Date :- 4.5.2018

Israr

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