Shri Achytanand And Another vs D.D.C.And Others
2018 Latest Caselaw 367 ALL

Citation : 2018 Latest Caselaw 367 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Shri Achytanand And Another vs D.D.C.And Others on 4 May, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 4059 of 1981
 

 
Petitioner :- Shri Achytanand And Another
 
Respondent :- D.D.C.And Others
 
Counsel for Petitioner :- M.P. Singh,Badri Nath Tripathi,Sabhapati Tiwari
 
Counsel for Respondent :- S.D. Pathak
 

 
Hon'ble Saral Srivastava,J.

Learned counsel for the petitioners states that he has been engaged recently and his record is not complete.

On the request of the learned counsel for the petitioners the case is passed over today to complete the record.

Order Date :- 4.5.2018

Israr

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