Satyendra Pal Singh vs State Of U.P. And 3 Others
2018 Latest Caselaw 365 ALL

Citation : 2018 Latest Caselaw 365 ALL
Judgement Date : 4 May, 2018

Allahabad High Court

Satyendra Pal Singh vs State Of U.P. And 3 Others on 4 May, 2018

Bench: Ajay Bhanot




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 16248 of 2018
 

 
Petitioner :- Satyendra Pal Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dinesh Pathak
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava,Manoj Kumar Gautam
 

 
Hon'ble Ajay Bhanot,J.

Learned Standing Counsel prays for and is granted four weeks' time to file counter affidavit.

List in the first week of July, 2018.

Order Date :- 4.5.2018

Ashish Tripathi

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