Citation : 2018 Latest Caselaw 326 ALL
Judgement Date : 2 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 548 of 2015 Petitioner :- Tirath Raj Respondent :- State Of U.P. Through Secy. Matsya Deptt. Fisheries Lko. & O Counsel for Petitioner :- Ashwani Kumar,Ramesh Kumar Srivastava Counsel for Respondent :- C.S.C.,P.S.Bajpai Hon'ble Rajesh Singh Chauhan,J.
List this case in the week commencing 14.05.2018 within twenty cases.
Order Date :- 2.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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