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Aarif & Another vs State Of U.P.
2018 Latest Caselaw 324 ALL

Citation : 2018 Latest Caselaw 324 ALL
Judgement Date : 2 May, 2018

Allahabad High Court
Aarif & Another vs State Of U.P. on 2 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 5559 of 2016
 

 
Appellant :- Aarif & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M J Akhtar,V.M. Zaidi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that he has not prepared the matter.

List after three months to enable him to prepare the matter.

Order Date :- 2.5.2018

Gss

 

 

 
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