Sirajul Haq vs C/M Darul Uloom Warsia Vishal ...
2018 Latest Caselaw 320 ALL

Citation : 2018 Latest Caselaw 320 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Sirajul Haq vs C/M Darul Uloom Warsia Vishal ... on 2 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3735 of 2012
 
Petitioner :- Sirajul Haq
 
Respondent :- C/M Darul Uloom Warsia Vishal Khand-4 Thru Its Manager & Ors
 
Counsel for Petitioner :- R.N. Gupta
 
Counsel for Respondent :- C.S.C.,Afzal Siddiqi,Mahendra Bahadur Singh,Prem Shanker Trivedi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, the case is adjourned for today.

List this case in the week commencing 14.05.2018 for peremptory hearing.

Order Date :- 2.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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