Jagdish & Another vs State Of U.P.
2018 Latest Caselaw 316 ALL

Citation : 2018 Latest Caselaw 316 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Jagdish & Another vs State Of U.P. on 2 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2610 of 2016
 

 
Appellant :- Jagdish & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhil Kumar Shukla
 
Counsel for Respondent :- G.A.,Pravendra Kumar Chauhan
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that the first bail application was rejected by a Division Bench comprising of Hon'ble Mr. Justice Tarun Agarwala and Hon'ble Mr. Justice Rajul Bhargava. The second bail application was filed in registry on 21.8.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List at an early date before the appropriate Bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 2.5.2018

Gss

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