Arvind Kumar vs State Of U.P. Thru ...
2018 Latest Caselaw 313 ALL

Citation : 2018 Latest Caselaw 313 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Arvind Kumar vs State Of U.P. Thru ... on 2 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4700 of 2018
 
Petitioner :- Arvind Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Secondary Edu.Lko. & Others
 
Counsel for Petitioner :- Shrawan Kumar Verma
 
Counsel for Respondent :- C.S.C.,Madulika Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 2.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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