Seema & Ors. vs Union Of India Thru. Secy. Human ...
2018 Latest Caselaw 312 ALL

Citation : 2018 Latest Caselaw 312 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Seema & Ors. vs Union Of India Thru. Secy. Human ... on 2 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3883 of 2018
 
Petitioner :- Seema & Ors.
 
Respondent :- Union Of India Thru. Secy. Human Resources & Ors.
 
Counsel for Petitioner :- Laltaprasad Misra,Vivek Kumar Rai
 
Counsel for Respondent :- C.S.C.,A.S.G.,Manish Mishra,Shudhanshu Chauhan
 

 
Hon'ble Rajesh Singh Chauhan,J.

List/ put up tomorrow i.e. 03.05.2018, at 2:00 p.m. along with other connected matters.

Order Date :- 2.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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