Arti @ Saziya And Another vs State Of U. P. And 2 Others
2018 Latest Caselaw 311 ALL

Citation : 2018 Latest Caselaw 311 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Arti @ Saziya And Another vs State Of U. P. And 2 Others on 2 May, 2018

Bench: Ajay Bhanot




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 7472 of 2018
 

 
Petitioner :- Arti @ Saziya And Another
 
Respondent :- State Of U. P. And 2 Others
 
Counsel for Petitioner :- Sonu Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ajay Bhanot,J.

The learned Additional Chief Standing Counsel seeks further time to obtain instructions from the Chief Medical Officer, Bulandshahar as to why the orders of this Court have not been complied with and the medical report has not been submitted to the Court today.

Put up this case on 16.05.2018 in the additional cause list.

Order Date :- 2.5.2018

Ashish Tripathi

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