Funti @ Gaurav Singh vs State Of U.P.
2018 Latest Caselaw 300 ALL

Citation : 2018 Latest Caselaw 300 ALL
Judgement Date : 1 May, 2018

Allahabad High Court

Funti @ Gaurav Singh vs State Of U.P. on 1 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1148 of 2015
 

 
Appellant :- Funti @ Gaurav Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anurag Shukla,Devendra Dahma,Dr.C.P.Upadhyay
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

List in the next cause list to enable the learned counsel for the appellant to file typed copy of statements of the relevant witnesses.

Order Date :- 1.5.2018

Gss

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