Tauheed And Another vs Smt. Leela And Others
2018 Latest Caselaw 1134 ALL

Citation : 2018 Latest Caselaw 1134 ALL
Judgement Date : 30 May, 2018

Allahabad High Court

Tauheed And Another vs Smt. Leela And Others on 30 May, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 497 of 2001
 

 
Appellant :- Tauheed And Another
 
Respondent :- Smt. Leela And Others
 
Counsel for Appellant :- Pramod Kumar Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared on behalf of appellants to press this appeal.

Appeal is accordingly dismissed for want of prosecution.

Order Date :- 30.5.2018

M/A.

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