Jai Shanker Pandey vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 1132 ALL

Citation : 2018 Latest Caselaw 1132 ALL
Judgement Date : 30 May, 2018

Allahabad High Court

Jai Shanker Pandey vs State Of U.P. Thru. Prin. Secy. ... on 30 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12011 of 2018
 
Petitioner :- Jai Shanker Pandey
 
Respondent :- State Of U.P. Thru. Prin. Secy. Housing & Urban Planning&Ors
 
Counsel for Petitioner :- Ajendra Pratap Singh,Ram Raj
 
Counsel for Respondent :- C.S.C.,Sampurnanand Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 10.07.2018 as fresh.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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