Ajay Prakash Singh vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 1129 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
(C.M. Application No.63458 of 2018)
 
In Re:-
 
Case :- SERVICE SINGLE No. - 15650 of 2018
 

 
Petitioner :- Ajay Prakash Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Secondary Edu. And Ors.
 
Counsel for Petitioner :- Subhash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard on the application for correction in the order dated 25.05.2018.

Learned counsel for the petitioner has submitted that due to typographical error, in the order dated 25.05.2018 the date of appointment 22.11.2017 has been transcribed, whereas it should be 14.02.2014 and the college name Subhash Inter College, Umari, Badamganj, Gonda has wrongly been typed in place of "Bariyar Shah Inter College, Bharkhare, Sultanpur".

On due consideration, the application is allowed.

In the order dated 25.05.2018, the date of appointment 22.11.2017 be read as 14.02.2014 and the college name Subhash Inter College, Umari, Badamganj, Gonda be also read as "Bariyar Shah Inter College, Bharkhare, Sultanpur".

The order is corrected accordingly.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]