Citation : 2018 Latest Caselaw 1124 ALL
Judgement Date : 30 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 6705 of 2018 Petitioner :- Sushil Kumar Dixit Respondent :- State Of U.P. Thru Prin.Secy.Madhyamik Shiksha Lko. & Anr. Counsel for Petitioner :- Ravish Chandra Mishra Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this case on 11.07.2018, within twenty cases, under the heading of Senior Citizen cases.
Order Date :- 30.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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