Priyanka @ Dimpal vs State Of U.P.
2018 Latest Caselaw 1088 ALL

Citation : 2018 Latest Caselaw 1088 ALL
Judgement Date : 29 May, 2018

Allahabad High Court

Priyanka @ Dimpal vs State Of U.P. on 29 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 5597 of 2017
 

 
Appellant :- Priyanka @ Dimpal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Siddharth Niranjan,Dharampal Singh,Mangal Rai,Satyash Chandra Maurya
 
Counsel for Respondent :- G.A.,Zafar Abbas
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sushil Kumar Tiwari, learned counsel for the complainant in connected Cr. Appeal No. 5405 of 2017.

List the matter peremptorily in the first week of July, 2018.

Order Date :- 29.5.2018

Gss

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