Daddu Singh @ Pushpendra Singh And ... vs State Of U.P.
2018 Latest Caselaw 1086 ALL

Citation : 2018 Latest Caselaw 1086 ALL
Judgement Date : 29 May, 2018

Allahabad High Court

Daddu Singh @ Pushpendra Singh And ... vs State Of U.P. on 29 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2399 of 2017
 

 
Appellant :- Daddu Singh @ Pushpendra Singh And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raghuvansh Misra,Rahul Misra
 
Counsel for Respondent :- G.A.,Virendra Singh Chauhan
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Ref. Cr. Misc. Bail Application No. 155456 of 2017.

Bail granted.

For order see order of date passed on Cr. Misc. Bail Application No. 164275 of 2017, Criminal Appeal no. 2491 of 2017, Sushil Kumar Pandey Vs. State of U.P.

Order Date :- 29.5.2018

Gss

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