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Ram Darash Prasad Ranjan vs State Of U.P. Through Prin. Secy. ...
2018 Latest Caselaw 1036 ALL

Citation : 2018 Latest Caselaw 1036 ALL
Judgement Date : 28 May, 2018

Allahabad High Court
Ram Darash Prasad Ranjan vs State Of U.P. Through Prin. Secy. ... on 28 May, 2018
Bench: Devendra Kumar Arora, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 116 of 2014
 
Petitioner :- Ram Darash Prasad Ranjan
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Family Welfare L
 
Counsel for Petitioner :- Panna Lal Gupta,Mohammad Danish,Mohd. Mansoor
 
Counsel for Respondent :- C.S.C.,Ashok Shukla,Rajnish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks further time for filing counter affidavit to the amended writ petition.

List this case in the second week of July, 2018.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

 

 

 
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