Shiv Singh vs State Of U.P. & 4 Others
2018 Latest Caselaw 1032 ALL

Citation : 2018 Latest Caselaw 1032 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Shiv Singh vs State Of U.P. & 4 Others on 28 May, 2018

Bench: Rajesh Dayal Khare, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 226 of 2013
 

 
Applicant :- Shiv Singh
 
Opposite Party :- State Of U.P. & 4 Others
 
Counsel for Applicant :- Smt. Kiran Tiwari,M.C. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,S.K. Tiwari
 

 
Hon'ble Rajesh Dayal Khare,J.

Hon'ble Bachchoo Lal,J.

List revised.

None appears to press this application seeking leave to appeal even in revised call, therefore, the application seeking leave to appeal is hereby dismissed for want of prosecution. Consequently, the appeal is also dismissed.

Order Date :- 28.5.2018

Gss

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