Dr Rakesh Kumar vs State Of U.P. Thru Princ. Secry. ...
2018 Latest Caselaw 1029 ALL

Citation : 2018 Latest Caselaw 1029 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Dr Rakesh Kumar vs State Of U.P. Thru Princ. Secry. ... on 28 May, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SERVICE BENCH No. - 2075 of 2005
 
Petitioner :- Dr Rakesh Kumar
 
Respondent :- State Of U.P. Thru Princ. Secry. Medical Education & 2 Ors
 
Counsel for Petitioner :- Ram Raj,Vivek Srivastava
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, the case is adjourned.

List in the next cause list.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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