Asfaq Khan And Another vs State Of U.P.Throu Its ...
2018 Latest Caselaw 1024 ALL

Citation : 2018 Latest Caselaw 1024 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Asfaq Khan And Another vs State Of U.P.Throu Its ... on 28 May, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 2469 of 2014
 
Petitioner :- Asfaq Khan And Another
 
Respondent :- State Of U.P.Throu Its Prin.Secy.Deptt.Of Irrigation And Ors
 
Counsel for Petitioner :- Jitendra Kumar Singh,Lalji Yadav,Zulfikar Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel prays for and is granted two weeks' further time to seek instructions in the matter in pursuance to the order dated 15.05.2018.

List this case on 04.07.2018.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

Download the LatestLaws.com Mobile App