Ravindra Tiwari vs State Of U.P. & Anr.
2018 Latest Caselaw 1023 ALL

Citation : 2018 Latest Caselaw 1023 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Ravindra Tiwari vs State Of U.P. & Anr. on 28 May, 2018

Bench: Rajiv Lochan Mehrotra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 5031 of 2010
 

 
Appellant :- Ravindra Tiwari
 
Respondent :- State Of U.P. & Anr.
 
Counsel for Appellant :- Rupak Chaubey,Amit Kumar Srivastava,Dileep Kumar
 
Counsel for Respondent :- Govt.Advocate,Sanjay K Singh
 

 
Hon'ble Rajiv Lochan Mehrotra,J.

Partly allowed.

For order, see order of date passed in Criminal Appeal No. 5146 of 2010 titled as "Rajesh Patel Vs. State of U.P."

Order Date :- 28.5.2018

Sumit S

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