Saurabh Rausha vs State Of Up
2018 Latest Caselaw 1287 ALL

Citation : 2018 Latest Caselaw 1287 ALL
Judgement Date : 20 June, 2018

Allahabad High Court

Saurabh Rausha vs State Of Up on 20 June, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 3738 of 2017
 

 
Applicant :- Saurabh Rausha
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Ashish Kumar,Pranshu Agrawal,R.K. Pandey,Raghvendra Pandey
 
Counsel for Opposite Party :- Govt. Advocte,Shobhit Kant
 

 
Hon'ble Abdul Moin,J.

This is an application for modification of the order dated 4.10.2017.

The modification prayed for is of substantial nature apart from the fact that order to be modified is more than eight months old. Consequently, list in first week of July, 2018 before the appropriate Court.

Order Date :- 20.6.2018

Rakesh

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