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Saurabh Rosa [ Second Bail] vs State Of Up
2018 Latest Caselaw 1284 ALL

Citation : 2018 Latest Caselaw 1284 ALL
Judgement Date : 20 June, 2018

Allahabad High Court
Saurabh Rosa [ Second Bail] vs State Of Up on 20 June, 2018
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 7261 of 2017
 

 
Applicant :- Saurabh Rosa [ Second Bail]
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Ram Lakhan Verma,Pranshu Agrawal,Raghvendra Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abdul Moin,J.

This is an application for modification of the order dated 12.10.2017.

The modification prayed for is of substantial nature apart from the fact that order to be modified is more than eight months old. Consequently, list in first week of July, 2018 before the appropriate Court.

Order Date :- 20.6.2018

Rakesh

(Abdul Moin, J.)

 

 

 
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