Ghulam Rasool Khan & 7 Ors vs State Of U.P & Anr
2018 Latest Caselaw 1283 ALL

Citation : 2018 Latest Caselaw 1283 ALL
Judgement Date : 20 June, 2018

Allahabad High Court

Ghulam Rasool Khan & 7 Ors vs State Of U.P & Anr on 20 June, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1000 of 2018
 

 
Appellant :- Ghulam Rasool Khan & 7 Ors
 
Respondent :- State Of U.P & Anr
 
Counsel for Appellant :- Sajjad Husain,Gaurav Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Abdul Moin,J.

On the request of learned counsels appearing for both the parties, put up this matter tomorrow, the 21st of June, 2018.

Order Date :- 20.6.2018

Rakesh

(Abdul Moin, J.)

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