Nanhey Pal vs State Of U.P.
2018 Latest Caselaw 1278 ALL

Citation : 2018 Latest Caselaw 1278 ALL
Judgement Date : 19 June, 2018

Allahabad High Court

Nanhey Pal vs State Of U.P. on 19 June, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 735 of 2018
 

 
Appellant :- Nanhey Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amar Nath Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Abdul Moin,J.

On the request of the learned counsel for the appellant, put up tomorrow, the 20th of June, 2018.

Order Date :- 19.6.2018

Rakesh

(Abdul Moin, J.)

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