Raja Ram vs District Judge Bahraich And 2 Ors.
2018 Latest Caselaw 1262 ALL

Citation : 2018 Latest Caselaw 1262 ALL
Judgement Date : 7 June, 2018

Allahabad High Court

Raja Ram vs District Judge Bahraich And 2 Ors. on 7 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 17468 of 2018
 
Petitioner :- Raja Ram
 
Respondent :- District Judge Bahraich And 2 Ors.
 
Counsel for Petitioner :- Dinesh Chandra Tewari
 
Counsel for Respondent :- Pradeep Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

List this case on 03.07.2018 as fresh. The interim order to continue, till the next date of listing.

The interim order shall not be extended on the next date of listing without hearing learned counsel for the parties.

Order Date :- 7.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App