Baljeet Singh vs State Of U.P. Thru Its Prin Secy ...
2018 Latest Caselaw 1253 ALL

Citation : 2018 Latest Caselaw 1253 ALL
Judgement Date : 6 June, 2018

Allahabad High Court

Baljeet Singh vs State Of U.P. Thru Its Prin Secy ... on 6 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 17545 of 2018
 
Petitioner :- Baljeet Singh
 
Respondent :- State Of U.P. Thru Its Prin Secy Panchayat Raj And Others
 
Counsel for Petitioner :- Ram Kumar Singh,Ram Narain Gupta
 
Counsel for Respondent :- C.S.C.,L.J. Maurya
 

 
Hon'ble Rajesh Singh Chauhan,J.

List/ put up tomorrow i.e. 07.06.2018 before any other Bench of which I (Rajesh Singh Chauhan, J.) am not a member, after seeking permission/ necessary orders from Hon'ble Senior Vacation Judge.

Order Date :- 6.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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