Pradeep Kumar Mishra And Another vs Additional District Judge & ...
2018 Latest Caselaw 1247 ALL

Citation : 2018 Latest Caselaw 1247 ALL
Judgement Date : 5 June, 2018

Allahabad High Court

Pradeep Kumar Mishra And Another vs Additional District Judge & ... on 5 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 17469 of 2018
 
Petitioner :- Pradeep Kumar Mishra And Another
 
Respondent :- Additional District Judge & Sessions Judge Lucknow And 4 Ors
 
Counsel for Petitioner :- Jageshwari Prasad Mathur,Tushar Verma
 
Counsel for Respondent :- Pritish Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri J. P. Mathur, learned counsel for the petitioners.

Sri Pritish Kumar, learned counsel has accepted notices for opposite party Nos.3, 4 & 5, who are Caveators in the writ petition.

List this case on 02.07.2018 as fresh.

In the meanwhile, if any, action is taken by any of the parties, the same shall be subject to further order of this Court.

Order Date :- 5.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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