Citation : 2018 Latest Caselaw 1239 ALL
Judgement Date : 1 June, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- CRIMINAL APPEAL No. - 731 of 2015 Appellant :- Vishal @ Vikki & Another Respondent :- State Of U.P. Counsel for Appellant :- Srees Kumar Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the parties, list/ put up on 04.06.2018 for hearing.
Order Date :- 1.6.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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