Pravin Kumar vs State Of U.P. Thru ...
2018 Latest Caselaw 1776 ALL

Citation : 2018 Latest Caselaw 1776 ALL
Judgement Date : 30 July, 2018

Allahabad High Court

Pravin Kumar vs State Of U.P. Thru ... on 30 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 21568 of 2018
 
Petitioner :- Pravin Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Revenue Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Gaurav Mehrotra,Ishita Yadu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Heard Ms. Ishita Yadu, learned counsel for the petitioner and Sri Abhinav N. Trivedi, learned Additional Chief Standing Counsel for the State-respondents.

Admit.

Issue notice to the respondents.

Notices need not to be sent to the respondents as the respondents are already represented.

Order Date :- 30.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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