Ashok Kumar Tiwari vs Smt.Prema Devi And Another
2018 Latest Caselaw 1752 ALL

Citation : 2018 Latest Caselaw 1752 ALL
Judgement Date : 27 July, 2018

Allahabad High Court

Ashok Kumar Tiwari vs Smt.Prema Devi And Another on 27 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
(Crl. Misc. Application No.42887 of 2017)
 
In Re:-
 

 
Case :- CRIMINAL REVISION No. - 258 of 2002
 

 
Revisionist :- Ashok Kumar Tiwari
 
Opposite Party :- Smt.Prema Devi And Another
 
Counsel for Revisionist :- Anil Srivastava,Ghanshyam Yadav,Sartaj Ahmad Siddiqui
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the applicant-revisionist to press this application.

The instant revision has already been dismissed by this Court vide order dated 16.05.2012 and the learned counsel for the revisionist has filed an application for restoration of the instant revision.

Learned counsel for the revisionist has not given any engagement slip nor any mention has been made for adjourning the case, therefore, the Criminal Misc Application No.42887 of 2017 is being dismissed in default.

Order Date :- 27.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]