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Hardev Prasad @ Hardev vs State Of U.P
2018 Latest Caselaw 1749 ALL

Citation : 2018 Latest Caselaw 1749 ALL
Judgement Date : 27 July, 2018

Allahabad High Court
Hardev Prasad @ Hardev vs State Of U.P on 27 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 606 of 2004
 
Revisionist :- Hardev Prasad @ Hardev
 
Opposite Party :- State Of U.P
 
Counsel for Revisionist :- Saurabh Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Saurabh Srivastava, learned counsel for the revisionist is reported to be unwell.

The order-sheet reveals that Sri Saurabh Srivastava has been sending the adjournment slip, more particularly, illness slip for the last couple of dates.

This revision pertains to the year 2004, therefore, it shall not be adjourned on the next date.

List in the week commencing 06.08.2018.

Order Date :- 27.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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