Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Paras Nath Pandey vs State Of U.P.Throu.The Secy.To ...
2018 Latest Caselaw 1724 ALL

Citation : 2018 Latest Caselaw 1724 ALL
Judgement Date : 26 July, 2018

Allahabad High Court
Paras Nath Pandey vs State Of U.P.Throu.The Secy.To ... on 26 July, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 84 of 2014
 
Petitioner :- Paras Nath Pandey
 
Respondent :- State Of U.P.Throu.The Secy.To The Govt.Deptt.Lko.& Ors.
 
Counsel for Petitioner :- Rohit Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

In this petition, Sri C.B. Pandey, Advocate has put in appearance  on behalf of the petitioner along with Sri Rohit Tripathi, the earlier counsel.

As prayed by Sri Pandey, list this case in the next cause list showing his name in the cause list from the side of the petitioner.

Order Date :- 26.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]      [Vikram Nath,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter