Smt. Janki Devi vs State Of U.P. & 3 Others
2018 Latest Caselaw 1715 ALL

Citation : 2018 Latest Caselaw 1715 ALL
Judgement Date : 25 July, 2018

Allahabad High Court

Smt. Janki Devi vs State Of U.P. & 3 Others on 25 July, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 41199 of 2015
 

 
Petitioner :- Smt. Janki Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- R.K. Tripathi,Anupama Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Name of Sri S.K. Yadav be shown as he has filed the impledment application. The rejoinder affidavit is ordered to be taken on record.

List the matter on 03.08.2018.

Order Date :- 25.7.2018

S.K./Darpan

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