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[email protected] Patel And 4 Others vs State Of U.P.And Another
2018 Latest Caselaw 1707 ALL

Citation : 2018 Latest Caselaw 1707 ALL
Judgement Date : 25 July, 2018

Allahabad High Court
[email protected] Patel And 4 Others vs State Of U.P.And Another on 25 July, 2018
Bench: Aniruddha Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 497 of 2018
 

 
Appellant :- [email protected] Patel And 4 Others
 
Respondent :- State Of U.P.And Another
 
Counsel for Appellant :- Vishwanath Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

These connected appeals are not covered under Section 14A(2) of the S.C./S.T. Act and they are covered under Section 14A(1) of the said Act. It has been wrongly listed before this Court.

According to roster list before the appropriate Bench.

Office is directed to delink the Criminal Appeal No.(121) of 2018 from Criminal Appeal no.(497) of 2018.

Order Date :- 25.7.2018

OP

 

 

 
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