Citation : 2018 Latest Caselaw 1677 ALL
Judgement Date : 23 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- SERVICE BENCH No. - 16402 of 2016 Petitioner :- Dr. Shubha Dwivedi And 66 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Higher Edu.Lko. & Ors. Counsel for Petitioner :- Laltaprasad Misra,Abhishek Misra,Avdhesh Shukla,Veer Raghav Chaubey Counsel for Respondent :- C.S.C.,Meenakshi Singh,Mohd.Altaf Mansoor,Rajeiu Kumar Tripathi,Shivji Shukla Hon'ble Vikram Nath,J.
Hon'ble Rajesh Singh Chauhan,J.
This matter was assigned to this Bench vide order dated 06.09.2017. The regular Bench is available.
The matter is released from this Bench and may be listed before the regular Bench in the next week. It is made clear that this matter shall not be treated as tied-up or part heard with this Bench.
Order Date :- 23.7.2018
Suresh/
[Rajesh Singh Chauhan,J.] [Vikram Nath,J]
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