Gayasuddin vs State Of U.P.
2018 Latest Caselaw 1671 ALL

Citation : 2018 Latest Caselaw 1671 ALL
Judgement Date : 23 July, 2018

Allahabad High Court

Gayasuddin vs State Of U.P. on 23 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 156 of 2004
 
Revisionist :- Gayasuddin
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- A.P.Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list this case on 27.07.2018.

Order Date :- 23.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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