Vindra Prasad And Another vs State Of U.P.Through ...
2018 Latest Caselaw 1666 ALL

Citation : 2018 Latest Caselaw 1666 ALL
Judgement Date : 23 July, 2018

Allahabad High Court

Vindra Prasad And Another vs State Of U.P.Through ... on 23 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 2527 of 2018
 
Petitioner :- Vindra Prasad And Another
 
Respondent :- State Of U.P.Through Prin.Secy.(Irrigation ) Lko.And Ors.
 
Counsel for Petitioner :- Krishna Kumar Duvey,Anjani Kumar Dvivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Manish Mishra, learned Standing Counsel states that the counter affidavit is under preparation and would be filed within a week.

As prayed, list in the next cause list.

In the meantime, counter affidavit may be filed.

Order Date :- 23.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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