Citation : 2018 Latest Caselaw 1655 ALL
Judgement Date : 21 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL APPEAL No. - 914 of 2016 Appellant :- Chandrashekhar (Jail Appeal ) Respondent :- State Of U.P. Counsel for Appellant :- In Person Counsel for Respondent :- Govt. Advocate Hon'ble Rajesh Singh Chauhan,J.
List revised.
None appeared on behalf of the appellant to press this appeal, while learned Additional Government Advocate is present.
List in the next cause list.
Order Date :- 21.7.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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