State Of U.P. vs Bhanu Prakash Chaturvedi ...
2018 Latest Caselaw 1652 ALL

Citation : 2018 Latest Caselaw 1652 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

State Of U.P. vs Bhanu Prakash Chaturvedi ... on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 681 of 2005
 
Revisionist :- State Of U.P.
 
Opposite Party :- Bhanu Prakash Chaturvedi (Chaubey
 
Counsel for Revisionist :- S.B.Verma
 
Counsel for Opposite Party :- Abhaya Kumar Dixit
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Learned Additional Government Advocate for the revisionist is present, while none appeared on behalf of the opposite party.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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