Aalmin vs The State Of U.P.& 4 Others.
2018 Latest Caselaw 1649 ALL

Citation : 2018 Latest Caselaw 1649 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Aalmin vs The State Of U.P.& 4 Others. on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 152 of 2006
 
Revisionist :- Aalmin
 
Opposite Party :- The State Of U.P.& 4 Others.
 
Counsel for Revisionist :- Rishad Murtaza
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the revisionist to press this revision, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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