Awadhesh Kumar Dwivedi & 2 Ors. vs State Of U.P.& Another
2018 Latest Caselaw 1640 ALL

Citation : 2018 Latest Caselaw 1640 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Awadhesh Kumar Dwivedi & 2 Ors. vs State Of U.P.& Another on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 3888 of 2007
 
Applicant :- Awadhesh Kumar Dwivedi & 2 Ors.
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Mukul Rakesh,Rajive Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Gyan Swaroop Srivastava,J.S. Shukla,Jay Shankar Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioners to press this petition, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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