Citation : 2018 Latest Caselaw 1638 ALL
Judgement Date : 21 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL APPEAL No. - 23 of 2000 Appellant :- Sukai & Others Hon'ble Rajesh Singh Chauhan,J.
List revised.
None appeared on behalf of the appellants to press this appeal, while learned Additional Government Advocate is present.
List in the next cause list.
Order Date :- 21.7.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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